Madhya Pradesh High Court
Nilesh vs The State Of Madhya Pradesh on 14 February, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 14-02-2023 Parties through their counsel.
Shri A.N.Gupta, learned counsel for the State prays for and is granted seven days' time as a last chance to file reply to pending I.A. List thereafter with connected matter.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
sm
Signature Not Verified
Signed by: SARSWATI
MEHRA
Signing time: 15-Feb-23
12:38:45 PM