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[Section 23]
[Entire Act]
State of Bihar - Subsection
Section 23(2) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012
| 1. | Minister, Department of Social Welfare, Government of Bihar | Chairperson |
| 2. | Principal Secretary / Secretary, Department of Social Welfare | Member |
| 3. | Nominated Representative (Not Below the post of Deputysecretary) By Principal Secretary / Secretary, Department of HomeAffairs | Member |
| 4. | Nominated Representative (Not Below the post of Deputysecretary) By Principal Secretary / Secretary, Department ofHealth | Member |
| 5. | Nominated Representative (Not Below the post of Deputysecretary) By Principal Secretary / Secretary, Department ofFinance | Member |
| 6. | Nominated Representative (Not Below the post of Deputysecretary) By Principal Secretary / Secretary, Department ofRural Development | Member |
| 7. | Nominated Representative (Not Below the post of Deputysecretary) By Principal Secretary / Secretary, Department ofUrban Development | Member |
| 8. | Nominated Representative (Not Below the post of Deputysecretary) By Principal Secretary / Secretary, Department ofTransport | Member |
| 9. | Director, Department of Information and Public Relations | Member |
| 10. | Nominated Representative By Director General of Police | Member |
| 11. | Three Social Workers (working for the welfare & rights ofolder persons) | Member |
| 12. | Two Representatives of Pensioners Associations | Member |
| 13. | Two Representatives of NGOs working with Older Persons | Member |
| 14. | Director, Directorate of Social Security | Member Secretary |