Supreme Court - Daily Orders
Mobilox Innovations Private Ltd vs Kirusa Software Private Ltd on 28 July, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.22 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 9405/2017
MOBILOX INNOVATIONS PRIVATE LTD Appellant(s)
VERSUS
KIRUSA SOFTWARE PRIVATE LTD Respondent(s)
Date : 28-07-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. Devansh Mohta, Adv.
Mr. Puneet Singh Bindra, AOR
Mr. Rohan Kaushal, Adv.
Ms. Sonal Alagh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated, the matter is adjourned to 31st July, 2017.
Permission is granted to file additional documents.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.07.29
11:56:09 IST
Reason: