Central Administrative Tribunal - Delhi
Inderpal Yadav vs M/O Railways on 6 December, 2022
1
O.A. No. 3475/2017
Item No. 27
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 3475/2017
This the 6thday of December, 2022
Hon'ble Mr. Ashish Kalia, Member (J)
Hon'ble Mr.Chhabilendra Roul, Member (A)
Sh. Inderpal Yadav
Age 59 years Store Maintenance
R/o 7/7 Railway Colony
Kishanganj, New Delhi.
..Applicant
(None)
Versus
1. General Manager (Vigilance)
Northern Railway
Baroda House, New Delhi-110001.
2. Educative Signal Telecom Engineer (Construction)
Disciplinary Authority
Northern Railway, Tilak Bridge
New Delhi - 110001.
3. Deputy Chief Signal Telecom Engineer
(Construction)
Disciplinary Authority
Northern Railway, Tilak Bridge
New Delhi - 110001.
.. Respondents
(None)
2
O.A. No. 3475/2017
Item No. 27
O R D E R (ORAL)
Hon'ble Mr. Ashish Kalia, Member(J):
None for the applicant.
There was no representation on behalf of the applicant even on the last dates of hearing, i.e., 23.01.2020, 12.05.2022 and 16.08.2022.
2. In view of the same, it appears that the applicant has lost interest in pursuing the matter. Accordingly, OA stands dismissed in default and for non-prosecution.
(Chhabilendra Roul) (Ashish Kalia)
Member (A) Member (J)
/anjali/