Chattisgarh High Court
Sukhdev Singh vs State Of Chhattisgarh 95 Wpcr/489/2018 ... on 8 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 9 of 2019
• Sukhdev Singh S/o Late Raghbir Singh Aged About 58 Years R/o Jhaillan Kalan District
Ropar Punjab
---- Petitioner
Versus
1. State of Chhattisgarh Through Its Secretary Department Of Home And Police Mantralaya
,mahanadi Bhawan ,atal Nagar Raipur Chhattisgarh
2. Director General Of Police, Police Head Quarters Atal Nagar ,raipur Chhattisgarh
---- Respondents
08/01/2019 Shri Vaibhav Shukla, counsel for the petitioner.
Shri R.K. Bhagat, Dy. GA for the State. Heard.
Learned counsel for the petitioner seeks permission of the Court to withdraw the instant CRMP.
Prayer is allowed.
As prayed, the CRMP is dismissed as withdrawn.
Sd/-
Goutam Bhaduri Judge ashu