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State of Assam - Section

Section 3 in The Assam Agricultural Farming Corporation Rules, 1973

3. Approval of Agriculturists to form an Agricultural Farming Corporation.

- The State Government may follow such procedure as may be determined by it from time to time for the purpose of approval of the Agriculturists who may form an Agricultural Farming Corporation together with the State Government or for admission of new Agriculturist members to a Corporation as the case may be.