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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(f) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(f)all interests and profits arising from any Investment of or from any transaction in connection with any money belonging to the Commissionerate.