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State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir Biological Diversity Rules, 2015

12. Employees of the Board and their conditions of service.

- i. The Board may appoint such officers and other employees as it considers necessary for the efficient discharge of its functions.ii. The appointment in general shall be on contractual basis or on deputation, unless otherwise decided by the State Government.iii. The Board shall approve the method of recruitment to the posts in the Board.