Andhra Pradesh High Court - Amravati
Veeradasari Laxmamma vs Sri Chandraleela Ias on 5 November, 2025
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAYA,
_{Original Jurisdiction) :
WED INESDAY, THE F PIFTH DAY OF NOVEMBER,
WO THOUSAND AND TWENTY FIVE --
'PRESENT:
THE NONQURABLE SRI JUSTICE GANNAMANEN! | RAMAKRISHNA PRASAD --
CONTEMPT CASE NO: 4248 OF 2026
BETWEEN:
1. Veeradasarl Laymamma,
Wo Venkatarayulu aged about &3 years,
Ocs: AgricuttureLabour. JGP No.g27,
&. india Adavaiah, |
"fo Polaiah aged about ay RATS,
ec 'Agricutturel abour,T X GP No.i?s,
3. Chala Landraiah,
So Penchalaiah aged about 2 years,
Occ Agricultural shour, TGPNo, 132,
4. Macha Narayana,
ofo Penchalaiah aged about 82 yeas.
Oos:Agriculturelabour, 7 GP No
5. Rapuru Rajaiah, ont
Sie Subbaiah aged about 47 Years,
GrolAaricut tureLabour, TOP Not?e,
. Veeradasari Penchalaiah,
wo Narasalah aged about Se years,
Ceo Agriculturelabour, TGP No.828,
india Marni,
Sia Polaiah aged aboiit 42 years,
OcoAgricuiturel abour, TGP No.4} 78,
7 ans Polaiah, os
o Mutyalaiah aged about 63-years,
Occ Agnulures Labour TGP MO.PRa HTT et annaantnanennecicce cena
ay (o Polaiah aged ab i 44 years, _--
eclAgriouturel s abo rTP NapPPe aw
Agieulture Labou ur, TOR No 839,
11, Veeradasari Narasamma Penchalamma, Wo Narasaiah, aged about
"wn
¢ a
3 years, Ooo: Agriculture Labour, TGP Nea. 638.
tk. Veeradasari Chinnaiah, Sfo Narasalah aged about 58 years, Occ:
Agriculture Labour, TOP No O38.
12. Koppala Subbaramaiah, Sfo Venkatalah, aged about 63 years, Orc
i4, KRoppala Laxmarmma, Wie Mul tal iah, aged about 55 years, Occ:
Agriculture Labour, TGP No. 628, =
Al are Rio Gundavolu Village, Rapur Mande al SPSR Nellore District.
. . Petitioners
aa
AND
1, Sn Chandraleala, AS, The Special Collector, Land Acquisition, Telugu
Ganga Project, Nellore Nitagiri Sar ngam, Near Police Quarers, Nellore,
SPSR Nellore District : |
2. Sr.8.Maheswara Reddy, The Soecial Deputy Collector, Land
Acquisit ion, Telugu Ganga Project, Nellore Nilagiri Sangam, Near Police
Quarters, Nellore, SPBR Nellore Distre!,
the Contempt of Gourfs Act 18/1, the above case through Nis counsel
as
Sri Vallepu Jagadeeshy praying the High Gourt to punish the respondents
herem for thelr willful, wanton, c Jisobediance of the orders passed in WP No.
ae
WHEREAS the sald case coming on for hearing on this day and
whereas the High Court uson peri USA ag the affidavit Ned Nerein and the orders
of High Court dated 08.05.9025 made herein and upon hearing the arguments
of Sr Vallepu Jagade sash, Advocate for the Petiioner and of Sri K. Bhagar
singh, learned Counsel appearing on behalf' of Ms. Sushrna Yagantl,
Advocate for Respondent Nos. 1 and 3, made the following
ORDER:
"Sri Kk. Shaqat Singh, learned Counsel appearing for Respondent Nos. 1 and 2, seeks time to file Counter-Affidawit, <0"
2. is noticed by this. Court that Notice was issued fo two Respondenis/Contemnors ways 'back on 06.05.2028 Contemnor Not received the Notice on 21.06. 2028 and Contemnor No. 2 received Notice on 16.05. 2025, Despite the present proceedings being a Contempt Case, aven afier the lapse of five months, the Respondents | have not evinced any interest i in fling Counter-ANidavit. :
3. This Court is of the view that itis a fit case s to forfeit the night of the Respondents to fle Counter-Affidavit after such an inordinate delay and to preceed with the Contempt Case- However, al request of Sri K.Bhagat Singh, learned 'Ooutsel for the Respondents, one fine opportunity is granted fo file Counter-Affidavit within hare (92) weeks from today, on the condition: "that cach of the Contemnors shall pay a fine of Res. 40, 000/- (Rupess" 'Yer thousand an ly) in favour of the President, Andhra Pradesh High Court Advocates' Association, within one week from today, Registry is: directed ce supply &@ copy of this Onder to the President, Andhra Pradesh High Court Advocates' Association forthwith, for effective compliance. .
4. Registry is also directed to accept the Counter-Affidavit within Iwo weeks only after U the prodiction of proof of payment oF the fine by the Contemnors.
8, Liston 19.44.2028,7 02°"
RTRUE COPY) Te, .
"4 Ss Yhe Registrar(Judicial), High Court of . AP, Amaravall, :. The resident, Andhra Pradesh High Court Advocies' Association, High Gourt of AP Amaravatl or Chandraleeia, WAS, The Special Collector, Land Acquisition, Telugu Ganga Frolect, Nellore Niagiri Sangam, Near Police Quarters, Nellore, SPSR Nellore District on. Maheswara Reddy, The Special Deputy Collector, Land Acquisition, Telugu Ganga Pro t, Neti re Niagiri Sangam, Near Police Quarters, Nellore, SPSR Nellore District (Addressee Nos. 2 and 3 Ry SPEED POST) The Section Officer, New Fling Sactior Ree t fo Sr K Bhagat wren Advocat sfopuc) ne CC to Sri Vallapu Jagaceesh, Advocate [OPUC] One CO ta Smit. Sushma a Yaganti, Advocate fOPUC! HIGH GOURT GREP J O5/1 1/2028 ¥ ° DATE LIST ON 19.77.2025 ™ x NOTE ORDER GCO.NG. 1218 of 2028 a = ve PE one, Gere wnetig yore yerete, Senetee hee SEER "ey, OLE, pattie:
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