Section 1 in The Goa, Daman and Diu Barge Tax Act, 1973
1. Short title, extent and commencement.
(1)This Act may be called the Goa, Daman and Diu Barge Tax Act, 1973.(2)It extends to the whole of the Union territory of Goa, Daman and Diu.(3)It shall be deemed to have come into force on the 1st day of March, 1971.
