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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(1) in The Orissa Water Supply and Sewerage Board Act, 1991

(1)No person, other than a plumber licensed by the Board, shall execute any work in respect of a water connection not being work of a trivial nature and no person shall permit any such work to be executed by a person other than a licensed plumber.