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Rajasthan High Court - Jodhpur

Haji Mastan @ Mastan vs State Of Rajasthan on 25 May, 2023

Bench: Arun Bhansali, Rajendra Prakash Soni

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                              JODHPUR

                                    D.B. Criminal Misc Suspension of Sentence Application (Appeal)
                                                            No. 61/2023

                                   Haji Mastan @ Mastan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State of Rajasthan
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Ms. Sampati Choudhary.
                                   For Respondent(s)         :     Mr. B.R. Bishnoi, PP.



                                                HON'BLE MR. JUSTICE ARUN BHANSALI

HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Order 25/05/2023

1. At the request of learned counsel for the applicant, list the application in the month of July, 2023.

2. The application seeking preponment of date also stands disposed of.

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 54-DJ/-

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