Rajasthan High Court - Jodhpur
Haji Mastan @ Mastan vs State Of Rajasthan on 25 May, 2023
Bench: Arun Bhansali, Rajendra Prakash Soni
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Misc Suspension of Sentence Application (Appeal)
No. 61/2023
Haji Mastan @ Mastan
----Petitioner
Versus
State of Rajasthan
----Respondent
For Petitioner(s) : Ms. Sampati Choudhary.
For Respondent(s) : Mr. B.R. Bishnoi, PP.
HON'BLE MR. JUSTICE ARUN BHANSALI
HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Order 25/05/2023
1. At the request of learned counsel for the applicant, list the application in the month of July, 2023.
2. The application seeking preponment of date also stands disposed of.
(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 54-DJ/-
(Downloaded on 25/05/2023 at 09:28:29 PM) Powered by TCPDF (www.tcpdf.org)