Section 9(2)(b) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

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State of Uttar Pradesh - Subsection

Section 9(2)(b) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(b)a panel of subject experts for different subjects shall be prepared from amongst the persons who are or have been-

(i)members of State Education Services;

(ii)Professors, Readers or Lecturers of any University established by law in Uttar Pradesh, provided that in the case of a Lecturer, he should not have less than five years' experience as such;

(iii)Principals of degree or post-graduate colleges recognised by or affiliated to any University established by law in Uttar Pradesh;

(iv)Assistant Professors or Lecturers of Degree or Post-Graduate College recognised by or affiliated to any University established by law in Uttar Pradesh, provided that he should not have less than five years' experience as such;

(v)Principals of Institutions with at least ten years' experience as such :

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State of Uttar Pradesh - Subsection

Section 9(2)(b) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998