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State of Haryana - Section

Section 4 in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

4. Notification by State Election Commission of elections to be held on party basis.

- For the purpose of this order, the State Election Commission shall notify from time to time the election or elections which shall be held on party-basis and the election or elections which shall not be held on party-basis.