Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in Rules for Grant of Financial Aid to Probationers 6. The District Probation Officer shall give a certificate of utilisation of the amount of aid for purposes for which it was sanctioned as required under G.F. & A.R. of the Government.
