Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B.V. & Anr on 10 September, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020 & I.A. 5766/2020
RELIANCE INDUSTRIES LIMITED & ANR. .... Plaintiffs
Represented by: Mr. Pravin Anand, Ms.Vaishali
Mittal, Mr. Sidhant Chamola,
Advocates.
versus
OLX INDIA B.V. & ANR. ..... Defendant
Represented by: Ms. Shwetashree Majumdar and
Mr. Prithvi Singh,Advocates
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 10.09.2020 The hearing has been conducted through Video Conferencing.
CS (COMM) 144/2020 and I.A. 4056/2020 (under Order XXXIX Rules 1 and 2 CPC filed by the plaintiff) and I.A. 4700/2020 (under Order XXXIX Rule (4) CPC filed by defendant Nos.1 and 2)
1. List these two applications for hearing on 7th October, 2020.
2. Interim order to continue.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SEPTEMBER 10, 2020 PB Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 144/2020 Page 1 of 1 Signing Date:10.09.2020 21:47:13 This file is digitally signed by PS to HMJ Mukta Gupta