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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(7)(a) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(a)has failed in performing any duty imposed on him, by or under this Act, or the regulations; or