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[Cites 0, Cited by 21] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Trade And Merchandise Marks Act, 1958

(d)"deceptively similar": - A mark shall be deemed to be deceptively similar to another mark if it so nearly resembles that other mark as to be likely to deceive or cause confusion;