Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 176 in Punjab Municipal Act, 1911 176. Power to attach brackets for lamps. - The committee may attach to the out-side of any building brackets for lamps in such manner as not to occasion any injury thereto or inconvenience.
