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[Cites 0, Cited by 2] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(4) in The Delhi Sikh Gurdwaras Act, 1971

(4)The members of the Committee shall proceed thereafter to elect from amongst themselves a pro tempore Chairman in such manner as may be prescribed by rules, who shall preside at the meeting until the Committee elects the President.