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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(3)(b) in The Goa Lokayukta Act, 2011

(b)in case of any offence against the Upa-Lokayukta of the Upa-Lokayukta concerned.