Gujarat High Court
Shree Vallabh Glass Works Ltd Thru ... vs The Official Liquidator Of Shree ... on 10 October, 2019
Author: A.J.Desai
Bench: A.J.Desai
C/COMA/23/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY APPLICATION NO.23 of 2019
In
COMPANY PETITION NO.157 of 2000
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SHREE VALLABH GLASS WORKS LTD THRU GENERAL SECRETARY SHIVRAM
PANDURANG THAKER
Versus
THE OFFICIAL LIQUIDATOR OF SHREE VALLABH GLASS WORKS LTD.
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Appearance :
MR PRABHAKAR UPADYAY for the Applicant.
for the Respondent.
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CORAM : HONOURABLE MR.JUSTICE A.J.DESAI
Date : 10/10/2019
ORAL ORDER
At the request of learned advocate Mr. Prabhakar Upadyay, stand over to 26.11.2019. Meanwhile, it would be open for the applicant Union to supply details of the workmen of the Company in liquidation to the Official Liquidator and the same will be verified and appropriate report shall be submitted before this Court.
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