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[Cites 0, Cited by 0] [Section 235] [Entire Act]

Union of India - Subsection

Section 235(8) in The Coal Mines Regulations, 2011

(8)The pipeline shall not be installed on the floor where haulage is operative or conveyor is in operation and be graded to minimize sagging in order to avoid accumulation of water:Provided that in case there exists a sagged part of the pipelines, water taps shall be installed at such places to drain out water regularly.