Section 253(1)(b) in The General Rules (Civil), 1986

[Cites 0, Cited by 0] [Section 253(1)] [Section 253] [Entire Act]

(b)Petty cash deposits, including deposits for:-

(i)Travelling and other expenses of witnesses;

(ii)Subsistence money for judgment debtors;

(iii)Incidental charges of Commissions, Amins and Arbitrators etc.;

(iv)Commission fees;

(v)Postage and registration fees;

(vi)Cost of publication of proclamation and orders;

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