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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

UT Chandigarh - Subsection

Section 24(1)(a) in The Punjab Value Added Tax Act, 2005

(a)an information received that a business, in respect of which a registration was granted under sub-section (3) of section 21, has been discontinued; or