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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(a) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(a)all moneys received by it from the Government or from any person or association of persons interested in or dealing with the welfare of ex-servicemen;