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Gauhati High Court

Aman Satya Kachroo Trust vs The Union Of India And 31 Ors on 1 May, 2024

                                                               Page No.# 1/4

GAHC010162322021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5442/2021

         AMAN SATYA KACHROO TRUST
         A TRUST REGISTERED IN ACCORDANCE WITH THE INDIAN TRUSTS ACT,
         1982, HAVING ITS REGISTERED OFFICE AT 328, MASJID MOTH, SOUTH
         EXTENSION-2, NEW DELHI, PIN-110049, REPRESENTED BY PROFESSOR
         RAJENDRA KACHROO @ RAJ KACHROO



         VERSUS

         THE UNION OF INDIA AND 31 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF WOMEN AND CHILD
         DEVELOPMENT GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW
         DELHI-110001

         2:THE STATE OF ASSAM
          REPRESENTED BY THE DIRECTOR
          DIRECTORATE OF SOCIAL WELFARE
          GOVERNMENT OF ASSAM
          UZANBAZAR
          GUWAHATI
         ASSAM
          PIN-781001

         3:THE DEPUTY COMMISSIONER
          BAKSA DISTRICT
         ASSAM-781372

         4:THE DEPUTY COMMISSIONER
          BISWANATH DISTRICT
         ASSAM-784176

         5:THE DEPUTY COMMISSIONER
          BONGAIGAON DISTRICT
                              Page No.# 2/4

ASSAM-783380

6:THE DEPUTY COMMISSIONER
 CACHAR DISTRICT
ASSAM-788001

7:THE DEPUTY COMMISSIONER
 CHARAIDEO DISTRICT
ASSAM-785690

8:THE DEPUTY COMMISSIONER
 CHIRANG DISTRICT
ASSAM-783385

9:THE DEPUTY COMMISSIONER
 DARRANG DISTRICT
ASSAM-784125

10:THE DEPUTY COMMISSIONER
 DHEMAJI DISTRICT
ASSAM-787057

11:THE DEPUTY COMMISSIONER
 DHUBRI DISTRICT
ASSAM-783301

12:THE DEPUTY COMMISSIONER
 DIBRUGARH DISTRICT
ASSAM-786003

13:THE DEPUTY COMMISSIONER
 DIMA HASAO DISTRICT
ASSAM-788819

14:THE DEPUTY COMMISSIONER
 GOALPARA DISTRICT
ASSAM-783121

15:THE DEPUTY COMMISSIONER
 GOLAGHAT DISTRICT
ASSAM-785621

16:THE DEPUTY COMMISSIONER
 HAILAKANDI DISTRICT
ASSAM-788151

17:THE DEPUTY COMMISSIONER
 HOJAI DISTRICT
                                     Page No.# 3/4

ASSAM-782442

18:THE DEPUTY COMMISSIONER
 JORHAT DISTRICT
ASSAM-785001

19:THE DEPUTY COMMISSIONER
 KARBI ANGLONG DISTRICT
ASSAM-782462

20:THE DEPUTY COMMISSIONER
 KARIMGANJ DISTRICT
ASSAM-788710

21:THE DEPUTY COMMISSIONER
 LAKHIMPUR DISTRICT
ASSAM-787001

22:THE DEPUTY COMMISSIONER
 MAJULI DISTRICT
ASSAM-785104

23:THE DEPUTY COMMISSIONER
 MORIGAON DISTRICT
ASSAM-782105

24:THE DEPUTY COMMISSIONER
 NAGAON DISTRICT
ASSAM-782001

25:THE DEPUTY COMMISSIONER
 SIVASAGAR DISTRICT
ASSAM-785640

26:THE DEPUTY COMMISSIONER
 SONITPUR DISTRICT
ASSAM-784001

27:THE DEPUTY COMMISSIONER
 SOUTH SALMARA MANKACHAR DISTRICT
ASSAM-783131

28:THE DEPUTY COMMISSIONER
TINSUKIA DISTRICT
ASSAM-786125

29:THE DEPUTY COMMISSIONER
 UDALGURI DISTRICT
                                                                        Page No.# 4/4

              ASSAM-784509

              30:THE DEPUTY COMMISSIONER
              WEST KARBI ANGLONG DISTRICT
              ASSAM-782486

              31:THE DEPUTY COMMISSIONER
               KOKRAJHAR DISTRICT
              ASSAM-783370

              32:THE DEPUTY COMMISSIONER
               NALBARI DISTRICT
              ASSAM-78133

Advocate for the Petitioner    : MS. D GHOSH

Advocate for the Respondent : ASSTT.S.G.I.


                                          BEFORE
                              HON'BLE MR. JUSTICE KARDAK ETE


                                             ORDER

01.05.2024.

Heard Ms. H. Betala, learned counsel for the petitioner.

Mr. P.K. Medhi, learned C.G.C., appearing for the Union as well as Ms. U. Das, learned Addl. Senior Government Advocate, appearing for the State respondent prays for and are granted three weeks time to file affidavit-in-opposition.

List the matter after three (3) weeks.

JUDGE Comparing Assistant