Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106] [Entire Act]

NCT Delhi - Subsection

Section 106(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)Good conduct strips not exceeding three in all and two on any one occasion may be given to a warder for good service within the course of his duties such as—
(a)Special excellence in drill
(b)Specially good work in garden, factory or elsewhere.
(c)Rendering prompt first aid in case of accidents.
(d)Exemplary service over a long period.
(e)Furnishing valuable information.