Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52B] [Entire Act] State of Telangana - Subsection Section 52B(3) in Telangana Revenue Recovery Act, 1864 (3)Save as otherwise provided in this section, every person to whom a notice is issued under sub-section (1) shall be bound to comply with such notice.