Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(1) in Uttarakhand Bovine Breeding Act, 2018 (1)Subject to the provisions of this Act and the rules made thereunder, the Authority shall have jurisdiction all over the State of Uttarakhand in respect of bovine breeding activities.
