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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(9)(vi) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(vi)In addition to the Security Deposit mentioned above, the agent shall furnish a certificate of personal solvency or the security bond of an independent surety holding such certificate to the extent as is specified in the agency notice :