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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(4) in Chandigarh Panchayat Election Rules, 1994

(4)Returning Officer will then keep the Ballot-papers so received in a separate packet which shall be opened at the time of counting and scrutinize these in accordance with instruction given by the Commission. The votes secured by each candidate shall be added in the result sheet at the end at the time of counting.