Supreme Court - Daily Orders
Sentinel Properties Pvt. Ltd. vs Bharatkumar Ratilal Deliwala on 29 November, 2019
Bench: Arun Mishra, Indira Banerjee
ITEM NOS.20 & 26 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24909-24910/2019
(Arising out of impugned final judgment and order dated 16-09-2019
in AFO No. 205/2014 16-09-2019 in CA No. 1/2014 passed by the High
Court of Gujarat at Ahmedabad)
SENTINEL PROPERTIES PVT. LTD. Petitioner(s)
VERSUS
BHARATKUMAR RATILAL DELIWALA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.159753/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.159754/2019-EXEMPTION FROM
FILING O.T. and IA No.163465/2019-EXEMPTION FROM FILING O.T. and IA
No.159756/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.163464/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) Nos.26521-26526/2019 (III)
(FOR ADMISSION and I.R. and IA No.170181/2019-EXEMPTION FROM FILING
O.T. and IA No.171064/2019-EXEMPTION FROM FILING O.T. and IA
No.170187/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.171063/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES[TO BE TAKEN UP ALONGWITH SLP(C) NO.
24909-24910/2019] )
WITH
SLP(C) No. 26495-26500/2019 (III)
(FOR ADMISSION and I.R. and IA No.170002/2019-EXEMPTION FROM FILING
O.T. and IA No.171070/2019-EXEMPTION FROM FILING O.T. and IA
No.170003/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.171069/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 26517-26520/2019 (III)
(FOR ADMISSION and I.R. and IA No.171120/2019-EXEMPTION FROM FILING
O.T. and IA No.170169/2019-EXEMPTION FROM FILING O.T. and IA
No.170171/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.171118/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date : 29-11-2019 These petitions were called on for hearing today.
Date: 2019.11.30
13:25:26 IST
Reason:
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CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Kapil Sibal,Sr.Adv.
Mr. Mukul Rohatgi,Sr.Adv.
Mr. Abhimanyu Bhandari,Adv.
Ms. Roohina Dua,Adv.
Mr. Anirudh Bakhru,Adv.
Mr. Cheitanya Madan,Adv.
Ms. Ekta Kapil,Adv.
Ms. B. Vijayalakshmi Menon, AOR
For Respondent(s) Mr. Shyam Divan,Sr.Adv.
Mr.Dhaval Dave,Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Jigar Patel,Adv.
Mr. Atreyo Banerjee,Adv.
Mr. Huzefa Ahmadi,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Rishi Agrawala,Adv.
Mr. Anshuman Srivastava,Adv.
Mr. Utkarsh Pratap,Adv.
Mr. E.C. Agrawala,Adv.
Mr. P.S. Patwalia,Sr.Adv.
Mr. Dhaval Dave,Sr.Adv.
Mr. Nikhil Goel, AOR
Ms. Naveen Goel,Adv.
Mr. Jigar M. P.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 09.12.2019. Additional documents, if any, be filed in the meantime.
(NARENDRA PRASAD) (JAGDISH CHANDER)
COURT MASTER COURT MASTER
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