Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(5)] [Section 117] [Entire Act]

State of Punjab - Subsection

Section 117(5)(a) in The Punjab Goods and Services Tax Act, 2017

(a)has not been determined by the State Bench or Area Benches; or