Section 2(11) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

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State of Andhra Pradesh - Subsection

Section 2(11) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(11)"Fee" means collection of amounts made by the University from students for different purposes under different heads and which is non-refundable;

(l2)"Government" means the Government of Andhra Pradesh;