Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 46 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973 46. [ Madhya Pradesh State Social Welfare Board. [Inserted by Notification No. F-l(a)5-91-R-3-IV, dated 28-10-1991.] Rate of the audit fees of this body would be according to those fixed by the Government from time to time.]
