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Patna High Court - Orders

Ashok Kumar Singh vs Anand Mohan Singh @ Anand Kish on 22 July, 2013

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

            Patna High Court SA No.205 of 2012 (4) dt.22-07-2013




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                              Second Appeal No.205 of 2012
                         ======================================================
                         Ashok Kumar Singh
                                                                            .... .... Appellant/s
                                                        Versus
                         Anand Mohan Singh @ Anand Kish
                                                                           .... .... Respondent/s
                         ======================================================
                         Appearance :
                         For the Appellant/s    : Mr. Dhirendra Kumar
                         For the Respondent/s    : Mr.
                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                         SAHOO
                         ORAL ORDER

4     22-07-2013

As prayed for by the learned counsel for the appellant, put up after two weeks.

(Mungeshwar Sahoo, J) Saurabh/-