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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(hhh) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(hhh)"Power System" means all aspects of generation, transmission, distribution and supply of electricity and includes one or more of the following, namely: