Section 40(2)(v) in The Punjab Town Improvement Act, 1922

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(2)(v) in The Punjab Town Improvement Act, 1922

(v)a list of the names of all persons (if any) who have objected under clause (b) of sub-section (2) of section 38, to the proposed acquisition of their property and a statement of the reasons given for such objection; and

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State of Punjab - Subsection

Section 40(2)(v) in The Punjab Town Improvement Act, 1922