Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Brij Raj Gupta vs State Of Jharkhand & Anr on 1 October, 2015

Author: R.N.Verma

Bench: Ravi Nath Verma

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                Cr. M.P. No. 957 of 2008

      Brij Raj Gupta,
      Son of Jagdish Prasad Gupta,
      Director Brawn Laboratories Limited,
      having its registered office at C-64, Lajpat Nagar-I,
      New Delhi-110024                              ...         Petitioner(s)

                                        Versus
    1. The State of Jharkhand
    2. Mitesh Drolia,
        Son of Rajendra Praad Drolia,
        R/o Raja Bagan,
        Basant Vihar, Kanke Road,
        P.O.- Kanke, P.S.-Gonda
        Dist- Ranchi                                ...         Opp. Parties

      Coram:              HON'BLE MR. JUSTICE RAVI NATH VERMA

  For the Petitioner(s)           : Mr. Indrajit Sinha, Adv.
  For the State                  : Additional Public Prosecutor.


      06/ 01.10.2015

Learned counsel appearing for the opposite party submitted that a talk of compromise was going on between the parties and probably the matter has been settled outside the Court as such, he prays for two weeks time to take instructions from the opposite party.

Put up this case on 29.10.2015.

(R.N.Verma, J.) Smita/-