Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(2)(d) in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 (d)the minimum and maximum limit of the penalty under section 11 and the manner in which such penalty is to be imposed; and