Section 13 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995
13. Removal of inequalities.
- [Sections 154 and 180(2)(zzd)]. - Subject to the provisions of rule 4 and rule 10, any case of glaring inequality or hardship, which may result from the integration of the transferred employees under these rules, may be dealt with and decided by the Integration Committee on an ad hoc basis.
