Section 12(2) in The M.P. Reorganisation Act, 2000

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State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Reorganisation Act, 2000

(2)In the Second Schedule to the Representation of the People Act, 1950 (43 of 1950), under heading "I. States",-

(a)entries 5 to 25 shall be renumbered as entries 6 to 26 respectively:

(b)after entry 4, the following entry shall be inserted, namely :-

"1

5