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State of Uttar Pradesh - Section

Section 1110 in Rules under the United Provinces Excise Act, 1910

1110. Maintenance of accounts.

- The vintner shall maintain a correct account of all the materials used in the manufacture of wine, itemwise, together with the total quantity (in imperial gallons) of the resultant liquor with its specific gravity taken by means of a glass saccharometer, in a register to be maintained by him, and signed by him which should also be signed by officer-in-charge.