Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)carry out the audit and certification in the manner and for the purpose specified in the scheme referred to in sub-section (1);