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Delhi High Court - Orders

Coal India Sc St Employee Association vs Union Of India And Ors on 27 March, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~ ASM-2
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         W.P.(C) 6031/2024
                        COAL INDIA SC ST EMPLOYEE ASSOCIATION          .....Petitioner
                                      Through: Mr. Vineet Rohilla, Advocate.
                                      versus

                        UNION OF INDIA AND ORS.                      .....Respondents
                                      Through: Ms. Nidhi Raman, CGSC with Ms.
                                               Nikita Singh, Advocate.
                                               Ms. Richa Kapoor, Mr. Kunal Anand
                                               and Mr. Harsh Gautam, Advocates.
                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                      ORDER

% 27.03.2026 CM APPL. 48103/2024 List on 14.05.2026.

TUSHAR RAO GEDELA, J MARCH 27, 2026 Sumit This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/03/2026 at 20:43:07