Delhi High Court - Orders
Coal India Sc St Employee Association vs Union Of India And Ors on 27 March, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~ ASM-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6031/2024
COAL INDIA SC ST EMPLOYEE ASSOCIATION .....Petitioner
Through: Mr. Vineet Rohilla, Advocate.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Ms.
Nikita Singh, Advocate.
Ms. Richa Kapoor, Mr. Kunal Anand
and Mr. Harsh Gautam, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 27.03.2026 CM APPL. 48103/2024 List on 14.05.2026.
TUSHAR RAO GEDELA, J MARCH 27, 2026 Sumit This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/03/2026 at 20:43:07