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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(i) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(i)From the remaining applications, the Authority will short-list the candidates who are to be called for the selection process which may include written test or technical assessment or interview or combination of these or any other process as determined by the Selection Committee.