Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tripura - Subsection Section 23(1) in Tripura Lokayukta Act, 2008 (1)The Lokayukta may with the prior approval of the State Government, by notification, make such regulations as may deem necessary for carrying out the purposes of this Act.
