Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(i) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005 (i)a sum of Rs 50,000 (fifty thousand) in the case where the open access transaction relates to conventional energy sources; and
