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Greater Bengaluru City Corporation -

Section 300 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

300. compound/ plot boundary, shall form part of the list.

Incentives for Heritage Buildings.-The Corporation may provideincentives to the owners or occupiers of heritage buildings included in the HeritageConservation List, in such manner as may be prescribed, which may include provisionfinancial support, exemption from property tax, and such other incentive as may bedeemed necessary to assist in the preservation of heritage buildings in the existing state,and to preserve its heritage state with due repairs:Provided that, if the heritage building is not maintained suitably or if theheritage value of the building is spoiled in any manner, the incentives may be